Delhi High Court - Orders
Pepsi Foods Pvt Ltd vs Director Of Income Tax-Ii & Anr on 14 May, 2025
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~69 to 72
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4957/2013
PEPSI FOODS PVT LTD .....Petitioner
versus
DIRECTOR OF INCOME TAX-II & ANR. .....Respondents
+ W.P.(C) 4983/2015
PEPSICO INDIA HOLDINGS PVT. LTD. .....Petitioner
versus
PRINCIPAL COMMISSIONER OF INCOME TAX-2
INTERNATIONAL TAX, & ANR. .....Respondents
+ W.P.(C) 5193/2015
PEPSICO INDIA HOLDINGS PVT. LTD .....Petitioner
versus
PRINCIPAL COMMISSIONER OF INCOME TAX-2
INTERNATIONAL TAX & ANR. .....Respondents
+ W.P.(C) 5360/2016
PEPSICO INDIA HOLDINGS PVT. LTD. .....Petitioner
versus
COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAXATION)-2 & ANR. .....Respondents
Presence: Mr Deepak Chopra with Mr Anmol Anand and Ms
Priya Tandon, Advocates for petitioner.
Mr Indruj Singh Rai, SSC with Mr Sanjeev Menon
and Mr Rahul Singh, JSCs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 14.05.2025
List on 15.07.2025.
VIBHU BAKHRU, J
TEJAS KARIA, J
MAY 14, 2025/tr
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