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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Kerala - Subsection

Section 53(4) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(4)The University shall, within the time limit so fixed, report to the Government theaction which has been taken or is proposed to be taken on the advice tendered by theGovernment.