Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(1)(vi) in The Delhi Metro Airport Express Line, General Rules, 2010

(vi)the Traffic Controller shall then authorise the train operator of the assisting train, if in front to once again change the cab and to drive forward in Restricted Manual mode at slow speed while exchanging communication with the front cab of defective train until the assisting train has reached on platform of the next station;