Supreme Court - Daily Orders
Rajveer Singh And Ors Etc. vs Rajveer Singh Etc. on 6 January, 2016
Bench: Ranjan Gogoi, Pinaki Chandra Ghose
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NOS.3394-3395 OF 2015
IN
CIVIL APPEAL NO.4328 OF 2015
AND
CIVIL APPEAL NO.4327 OF 2015
RAJVEER SINGH & ORS. ETC. ...PETITIONER(S)
VERSUS
STATE OF U.P. AND ORS. ...RESPONDENT(S)
O R D E R
These Review Petitions have been filed against the judgment dated 11th May, 2015 whereby the appeals were dismissed.
We have perused the Review Petitions as well as the grounds in support of the Review Petitions. In our opinion, no case for review of judgment dated 11th May, 2015 is made out.
Consequently, the review petitions are dismissed.
....................,J.
(RANJAN GOGOI) ....................,J. (PINAKI CHANDRA GHOSE) NEW DELHI JANUARY 06, 2016 Signature Not Verified Digitally signed by Sukhbir Paul Kaur Date: 2016.01.07 16:53:18 IST Reason: CHAMBER MATTER NO.1 SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) NOS.3394-3395 OF 2015 IN CIVIL APPEAL NO.4328 OF 2015 AND CIVIL APPEAL NO.4327 OF 2015 RAJVEER SINGH & ORS. ETC. ...PETITIONER(S) VERSUS STATE OF U.P. AND ORS. ...RESPONDENT(S) Date : 06/01/2016 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
(Neetu Khajuria) (Asha Soni)
Sr.P.A. Court Master
(Signed order is placed on the file.)