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NCT Delhi - Section

Section 105 in The Delhi Lands Reforms Act, 1954

105. Power to make rules.

- The Chief Commissioner may make [rules] [For the Delhi Land Reforms Rules, 1954, 1954 see Notification No. F. 3 (16)/54 GA and R, dated the 11th November, 1954 Delhi State Gazatte Pt. V. dated 20th January, 1955, p. 27] for the purpose of carrying into effect the provisions of this Chapter.