Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

Bombay Presidency - Subsection

Section 17(3)(iii) in Bombay Primary Education Act, 1947

(iii)determining the qualifications, pay and terms of employment of the Administrative Officer appointed by it under Section 22;