Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Mizoram - Subsection Section 6(2) in Mizoram Private Placement Agencies (Regulation) Act, 2015 (2)Subject to any rules that may be made in this behalf, the Controlling Authority may after amend a Licence issued under this Act.Chapter - III Appeal
