Section 49 in The Orissa Veterinary Practitioners Rules, 1976
49. Receipt of the Council.
- The Council shall for the purpose of proper discharge of its function receive such annual grant as may be paid by the State Government, the fees chargeable for registration and the proceeds of sale of its. report and publication and all receipts shall be credited to the fund of the Council.Subject to the prior approval of the State Government the Council shall also receive beneficence and contributions from private persons or bodies.
