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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(1)(c) in Sri Venkatesware Institute of Medical Science University Act, 1995

(c)the powers and functions to be exercised and discharged by the [Chairman-cum-Chancellor] [Substituted 'Chairman' by Act No. 9 of 2013, dated 5.7.2013.] of the institute;