Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 541] [Entire Act] State of Odisha - Subsection Section 541(6) in Orissa Municipal Rules, 1953 (6)No projection shall exceed 3 feet in width in the case of roads of a width of 20 feet and '1 to 6' projection for wider roads. The minimum height from the support of a balcony to the crown of the road in such case shall be 16 feet.