Patna High Court - Orders
Sita Pandey vs The Union Of India & Ors on 19 January, 2015
Author: Mihir Kumar Jha
Bench: Mihir Kumar Jha
Patna High Court CWJC No.22205 of 2014 (2) dt.19-01-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.22205 of 2014
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Sita Pandey, wife of Sri B.N. Pandey (Bishwanath Pandey), the Director of
Om Shri Security Services Head office Andrews Ganj, New Delhi, Branch
office and resident of Mohalla Colony More, Above P.N.B. A.T.M.,
Kankarbagh, Patna
.... .... Petitioner
Versus
1. The Union of India & Ors through the Secretary Ministry of Chemical
and Fertilizer Govt. of India, New Delhi
2. The Director, the National Institute of Pharmaceutical Education and
Research (NIPER) Hajipour, Bihar an established of Govt. of India
.... .... Respondents
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Appearance :
For the Petitioner/s : Mr. Amarendra Nath Tiwary
For the Respondent/s : Mr. Rohitabh Das
Mrs. Kanak Verma, CGC
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CORAM: HONOURABLE MR. JUSTICE MIHIR KUMAR JHA
ORAL ORDER
2 19-01-2015Learned counsel for the petitioner seeks permission to withdraw this application in order to enable the petitioner to avail the remedy before the concerned authority.
This application is, accordingly, dismissed as withdrawn with the aforementioned liberty.
(Mihir Kumar Jha, J) surendra/-
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