Section 36H(1)(b) in New Town, Kolkata Development Authority Act, 2007

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State of West Bengal - Subsection

Section 36H(1)(b) in New Town, Kolkata Development Authority Act, 2007

(b)the Property Valuation Committee shall consist of-

(i)Member-Secretary of the Development Authority as Chairman, and

(ii)such other members, being not less than two and not more than six, as the State Government may, by notification, appoint;