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State of Tamilnadu - Section

Section 9 in Appointment Committee of The District Panchayat (Election of Members) Rules, 1999

9. Provision of voting compartment.

- For conducting a poll, the president shall provide in the place where the meeting is held, a voting compartment in which the members can record their votes, screened from observation. The president shall also place a ballot box for the receipt of ballot papers in the view of the president and the members. The ballot-box shall be so constructed that the ballot papers can be withdrawn therefrom without the box being unlocked or opened.