Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(e) in Bihar Lift Irrigation Rules, 1978 (e)Attend, if required to do so, when complaints are investigated by a Lift Irrigation Officer and give any information required in connection with the investigation of such complaint.
