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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(2) in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017

(2)The Administrative Department may retain the posts of any Educational Institution provincialised under this Act, after cessation oi the services of the teachers which may be deemed to be necessary to run the institution.