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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(2)(xv) in Kerala University of Health Sciences Act, 2010

(xv)one teacher belonging to Scheduled Caste or Scheduled Tribe nominated by the Vice-chancellor from among the teachers of the University Departments or affiliated Government Colleges;