Supreme Court - Daily Orders
Sana vs Faisal Shahid on 31 August, 2015
Bench: Dipak Misra, R. Banumathi
ITEM NO.55 COURT NO.5 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.986 of 2015
SANA Petitioner(s)
VERSUS
FAISAL SHAHID Respondent(s)
(With appln. (s) for ad-interim ex-parte stay and office report)
Date : 31/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Shivoj K.Wasayanan, Adv.
Mr. K. Rajeev, AOR
For Respondent(s) Ms. Sushila Narang, Adv.
Mr. Mohan Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed on 10th September, 2015. The Registry is directed to send a notice to the Principal, Queens Mary School, Tis Hazari, New Delhi, to appear before this Court on 10th September, 2015, with the admission register, which would reflect the admission of Alina and Sabira Faisal @ Avni.
Be it noted, it is alleged that Alina is studying in Class I and Sabira Faisal @ Avni in Class K.G.-F. Signature Not Verified Digitally signed by Chetan Kumar Date: 2015.09.01 18:14:46 IST Reason: (Chetan Kumar) (H.S. Parasher) Court Master Court Master