Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 10 in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958 10. History ticket. - A record hereinafter referred to as history ticket shall be maintained in respect of each inmate in Form VII.
