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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(vii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(vii)In the case of persons appointed in the same grade and having joined on the same day and not covered by Sub-Regulations (ii) to (iv) above, the person order in age will be senior to that other.