Calcutta High Court (Appellete Side)
Parimal Ghosh @ Parimal Chandra Ghosh & ... vs Haridas Saha & Others on 5 December, 2018
1 59 05. F. M. A. 655 of 2008 CL + BD 12.2018. C.A.N. 5103 of 2017 Ct, No. 32 Parimal Ghosh @ Parimal Chandra Ghosh & Anr.
Vs Haridas Saha & Others Mr. Tapash K. Bhattacharya, Mr. Aviroop Bhattacharya.
... For Appellant Mr. Shyamal Sarkar.
... For Applicants Re: C. A. N. 5103 of 2017.
Heard Mr. Sarkar, the learned advocate for the applicants and Mr. Bhattacharya, the learned advocate for the opposite parties. In connection with this application we have also heard the issue of maintainability of the appeal being F.M.A. 655 of 2008.
Let this matter appear along with C.A.N. 8620 of 2018 in the Supplementary List on December 12, 2018 being marked as For Orders.
(Dr. Sambuddha Chakrabarti, J.) (Madhumati Mitra, J.) 2