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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(m) in Uttaranchal Judicial Service Rules, 2005

(m)"Civil Judge" (Senior Division) includes Judge Small Cause Courts, Additional Chief Judicial Magistrate, Additional Chief Judicial Magistrate (Railway) and any other member of the Service posted under any other nomenclature.