Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(5) in The Delhi Electricity Reform Act, 2000

(5)coordinate with State Load Dispatch Centre and State Transmission Utility with regard to all trading-related activities;