Bombay High Court
Parle Agro Pvt.Ltd vs Mody Beverages Private Limited on 30 November, 2018
Author: S.C. Gupte
Bench: S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 1370 OF 2014
Parle Agro Pvt.ltd. ....Petitioner
V/S
Mody Beverages Private Limited ....Respondent
Mr Gopal Machiraju i/b AZB and Partners for Petitioner Ms Namrata Shah Saurashtri i/b K Ashar and Co for Respondent CORAM : S.C. GUPTE, J DATE : 30th November, 2018 P.C. :
Stand over to 18/12/2018.
It is made clear that no further adjournment will be granted to any of the parties.
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