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Bombay High Court

Parle Agro Pvt.Ltd vs Mody Beverages Private Limited on 30 November, 2018

Author: S.C. Gupte

Bench: S.C. Gupte

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         ARBITRATION PETITION NO. 1370 OF 2014

 Parle Agro Pvt.ltd.                                     ....Petitioner
             V/S
 Mody Beverages Private Limited                       ....Respondent

Mr Gopal Machiraju i/b AZB and Partners for Petitioner Ms Namrata Shah Saurashtri i/b K Ashar and Co for Respondent CORAM : S.C. GUPTE, J DATE : 30th November, 2018 P.C. :

Stand over to 18/12/2018.
It is made clear that no further adjournment will be granted to any of the parties.
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