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[Cites 0, Cited by 0] [Section 84(7)] [Section 84] [Entire Act]

State of Maharashtra - Subsection

Section 84(7)(iii) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(iii)The resignation shall take effect from date of its acceptance or on the expiry of thirty days from the date of its receipt by the Chairman or, as the case may be, by Government, which ever is earlier.