Section 2(j) in The Daman (Abolition of Proprietorship of Villages) Regulation, 1962
(j)[ "village" includes a hamlet, a Pada or a part or a block of the village by whatever name called, whether separated from it or not.] [Inserted by Daman (Abolition of Proprietorship of Villages) Regulation (Amendment) Act, 1968 (Act No. 11 of 1968).]
