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State of Punjab - Section

Section 25 in Punjab Superior Judicial Service Rules, 2007

25. Interpretation.

- If any question arises as to the interpretation of these rules, the Government in due consultation with the High Court, shall decide the same.Appendix 'A'(See rule-4)
Serial No. Designation of the post Number of the posts
1 Legal Remembrancer and Secretary to Governmentof Punjab, Department of Legal and Legislative Affairs 1
2 District and Sessions Judges 16
3 Addl. Legal Remembrancer and Addl. Secretary toGovernment of Punjab, Department of Legal and Legislative Affairs 2
4 Additional District and Sessions Judges 71
5 Additional District and Sessions Judges as leaveReserve/deputation/training 2
Appendix 'B'[See sub-rule (4) of rule 7]RosterIndicating the Mode of Recruitment
Serial No. Source Rule
1. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
2. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
3. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
4. Direct Recruit from the Bar 7(3)(c)
5. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
6. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
7. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
8. Direct Recruit from the Bar 7(3)(c)
9. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
10. Officer promoted through Limited competitiveexamination 7(3)(b)
11. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
12. Direct Recruit from the Bar 7(3)(c)
13. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
14. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
15. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
16. Direct Recruit from the Bar 7(3)(c)
17. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
18. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
19. Officer promoted through Limited competitiveexamination 7(3)(b)
20. Direct Recruit from the Bar 7(3)(c)
21. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
22. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
23. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
24. Direct Recruit from the Bar 7(3)(c)
25. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
26. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
27. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
28. Direct Recruit from the Bar 7(3)(c)
29. Officer promoted through Limited competitiveexamination 7(3)(b)
30. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
31. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
32. Direct Recruit from the Bar 7(3)(c)
33. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
34. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
35. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
36. Direct Recruit from the Bar 7(3)(c)
37. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
38. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
39. Officer promoted through Limited competitiveexamination 7(3)(b)
40. Direct Recruit from the Bar 7(3)(c)
41. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
42. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
43. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
44. Direct Recruit from the Bar 7(3)(c)
45. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
46. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
47. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
48. Direct Recruit from the Bar 7(3)(c)
49. Officer promoted through Limited competitiveexamination 7(3)(b)
50. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
51. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
52. Direct Recruit from the Bar 7(3)(c)
53. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
54. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
55. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
56. Direct Recruit from the Bar 7(3)(c)
57. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
58. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
59. Officer promoted through Limited competitiveexamination 7(3)(b)
60. Direct Recruit from the Bar 7(3)(c)
61. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
62. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
63. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
64. Direct Recruit from the Bar 7(3)(c)
65. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
66. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
67. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
68. Direct Recruit from the Bar 7(3)(c)
69. Officer promoted through Limited competitiveexamination 7(3)(b)
70. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
71. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
72. Direct Recruit from the Bar 7(3)(c)
73. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
74. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
75. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
76. Direct Recruit from the Bar 7(3)(c)
77. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
78. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
79. Officer promoted through Limited competitiveexamination 7(3)(b)
80. Direct Recruit from the Bar 7(3)(c)
81. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
82. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
83. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
84. Direct Recruit from the Bar 7(3)(c)
85. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
86. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
87. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
88. Direct Recruit from the Bar 7(3)(c)
89. Officer promoted through Limited competitiveexamination 7(3)(b)
90. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
91. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
92. Direct Recruit from the Bar 7(3)(c)
93. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
94. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
95. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
96. Direct Recruit from the Bar 7(3)(c)
97. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
98. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
99. Officer promoted through Limited competitiveexamination 7(3)(b)
100. Direct Recruit from the Bar 7(3)(c)
101. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
102. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
103. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
104. Direct Recruit from the Bar 7(3)(c)
105. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
106. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
107. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
108. Direct Recruit from the Bar 7(3)(c)
109. Officer promoted through Limited competitiveexamination 7(3)(b)
110. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
111. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
112. Direct Recruit from the Bar 7(3)(c)
113. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
114. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
115. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
116. Direct Recruit from the Bar 7(3)(c)
117. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
118. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
119. Officer promoted through Limited competitiveexamination 7(3)(b)
120. Direct Recruit from the Bar 7(3)(c)
121. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
122. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
123. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
124. Direct Recruit from the Bar 7(3)(c)
125. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
126. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
127. Officer promoted on the basis ofmerit-cum-seniority 7(3)(a)
Appendix 'C'(See Rule-18)
Serial. No. Designation of posts Scale of pay (in rupees)
1. District Judges Entry Level Time Scale(Additional District Judges) 16,750-400-19,150-20,500
2. Selection Grade [Limited to twenty five percent of cadre posts of District Judge Entry Level Time Scale(AdditionalDistrict Judge) and will be given to those having notless than five years of continuous service in the cadre onassessment of merit-cum-seniority] 18,750-400-19,150-450-21,850-500-22,850
3. District Judge (Super Time Scale) (This scalewould also be available to ten per cent of the cadre strength ofDistrict Judges, and would be given to those who have put in notless than three years of continuous service in selection gradeon assessment of merit-cum-seniority) 22,850-500-24,850
I. Selection Grade Scale (twenty-five percentPost of the total posts) =22
II. Super-time Scale(ten per cent of the totalSelection Grade posts) =9
Appendix 'D'(See rule-22)
Nature of penalty Punishing Authority Appellate Authority
Minor penalties as specified in Rule 5 of PunjabCivil Services (Punishment and Appeal) Rules, 1970 Full court of the High Court, Punjab. Governor
Major penalty as specified in Rule 5 of PunjabCivil Services (Punishment and Appeal) Rules, 1970 Government, on the recommendation of the HighCourt Governor