Delhi High Court - Orders
Modi Rubber Limited vs Dr D K Modi & Ors on 25 January, 2019
Bench: Chief Justice, V. Kameswar Rao
$~64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 2/2014
MODI RUBBER LIMITED ..... Appellant
Through: Mr. Vijay Gupta, Adv.
versus
DR D K MODI & ORS ..... Respondents
Through: Ms. Saloni Chaudhary, Adv. for R-1
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 25.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.
List on 08.04.2019.
BY ORDER (COURT MASTER) JANUARY 25, 2019 ns