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[Cites 0, Cited by 8] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007

(5)An application for maintenance under sub-section (1) may be filed against one or more persons:Provided that such children or relative may implead the other person liable to maintain parent in the application for maintenance.