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[Cites 0, Cited by 0] [Section 330(16)] [Section 330] [Entire Act]

State of Andhra Pradesh - Subsection

Section 330(16)(c) in Andhra Pradesh Municipalities Act, 1965

(c)for the control and supervision of butchers carrying on business in the municipality or at any slaughter-house outside the municipality provided by the council or licensed by the municipal health officer, as the case may be;