Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 12] [Entire Act] Union of India - Subsection Section 12(i) in The Disaster Management Act, 2005 (i)the minimum requirements to be provided in the relief camps in relation to shelter, food, drinking water, medical cover and sanitation;
