Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(2) in The Rajasthan Irrigation and Drainage Act, 1954 (2)Such order shall be appealable to [the revenue appellate authority] [Substituted by Rajasthan Act 8 of 1962 w.e.f. 16-11-1961.] whose order thereon shall be final.
