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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(3)(a) in The Maharashtra Universities Act, 1994

(a)There shall be Purchase Committee for dealing with all matters pertaining to all purchases of the university, in respect of such items where individual cost of each item exceeds rupees one lakh at a time;