Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of Tamilnadu - Section Section 7 in Tamil Nadu Survey and Boundaries Act, 1923 7. Survey Officer to carryout the survey in the prescribed manner. - The survey officer shall carry out the survey in the prescribed manner.
