Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Greater Bengaluru City Corporation -

Section 2(b) in Bangalore Metropolitan Region Development Authority Act, 1985

(b)"amenity" incudes roads, bridges, streets, transport, lighting, water and electricity supply, sewerage, drainage public works, open spaces recreational grounds, parks, and other conveniences, services or utilities;