Section 2 in Punjab Health and Family Welfare Technical (Group B) Service Rules, 2018
2. Definitions.
- in these rules, unless the context otherwise requires, -(a)"Appendix" means an Appendix, appended to these rules;(b)"Government" means the Government of the State of Punjab in the Department of Health and Family Welfare;(c)"Group - C Service" means the Punjab Health and Family Welfare Technical (Group 'C') Service ; and(d)"Service" means the Punjab Health and Family Welfare Technical (Group 'B') Service.
