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State of Maharashtra - Section

Section 341S in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

341S. Application of Regional and Town Planning Act.

- The town planning matters in the Industrial Township shall be governed by the provisions of the Maharashtra Regional and Town Planning Act, 1966 (Maharashtra XXXVII of 1966) and the rules framed thereunder.[CHAPTER XXVII] [Chapter XXVII was deleted by Maharashtra 41 of 1994, Section 161.]