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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(1)(e) in The Delhi Police (Punishment and Appeal) Rules, 1980

(e)[remit] [Added by Notification No. F/13/2/92-Home (P) Estt. dated 29.6.1994.] the case to the authority which made the order to to any other authority to make such further enquiry as it may consider proper in the circumstances of the case; or