Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 31] [Entire Act] Union of India - Section Section 101 in Finance Act, 2015 101. Amendment of section 32K. - In the Central Excise Act, in section 32K, in sub-section (1), the Explanation shall be omitted.
