Madhya Pradesh High Court
Parimal Singh Rajput vs Dr. Manoj Govil on 31 July, 2020
Author: Vishal Mishra
Bench: Vishal Mishra
1 CONC-1007-2020
The High Court Of Madhya Pradesh
CONC-1007-2020
(PARIMAL SINGH RAJPUT Vs DR. MANOJ GOVIL AND OTHERS)
3
Gwalior, Dated : 31-07-2020
Heard through Video Conferencing.
Shri Alok Katare, learned counsel for petitioner.
It is seen from the record that the service is still awaited.
Awaiting service on respondents, the case is adjourned.
List the case after received of acknowledgement of service.
(VISHAL MISHRA) JUDGE (LJ*) LOKENDRA JAIN 2020.07.31 18:29:26 +05'30'