Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Parimal Singh Rajput vs Dr. Manoj Govil on 31 July, 2020

Author: Vishal Mishra

Bench: Vishal Mishra

                                           1                             CONC-1007-2020
                 The High Court Of Madhya Pradesh
                           CONC-1007-2020
                       (PARIMAL SINGH RAJPUT Vs DR. MANOJ GOVIL AND OTHERS)

3
Gwalior, Dated : 31-07-2020
            Heard through Video Conferencing.
            Shri Alok Katare, learned counsel for petitioner.
            It is seen from the record that the service is still awaited.
            Awaiting service on respondents, the case is adjourned.

List the case after received of acknowledgement of service.

(VISHAL MISHRA) JUDGE (LJ*) LOKENDRA JAIN 2020.07.31 18:29:26 +05'30'