Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(1) in Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2011 (1)The Government may, make rules, whether prospectively or retrospectively, for carrying out the purposes of this Act.
