Delhi High Court - Orders
Abhishek Panchal vs The State Of Govt. Of Cnt Of Delhi And Anr on 22 September, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6239/2022
ABHISHEK PANCHAL ..... Petitioner
Through: Mr. Gaurav Kochar, Advocate along
with petitioner in person (Through
VC).
versus
THE STATE OF GOVT. OF CNT OF DELHI AND ANR.
..... Respondents
Through: Mr. Shoaib Haider, APP for the State
with SI Rahul, PS-Seemapuri.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 22.09.2023 [The proceeding has been conducted through Hybrid mode] At request of learned counsel for the petitioner, list on 06.12.2023.
TUSHAR RAO GEDELA, J SEPTEMBER 22, 2023/nd This is a digitally signed order.
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