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Delhi High Court - Orders

Abhishek Panchal vs The State Of Govt. Of Cnt Of Delhi And Anr on 22 September, 2023

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~9
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 6239/2022
                                                ABHISHEK PANCHAL                                                                     ..... Petitioner
                                                                                      Through:                 Mr. Gaurav Kochar, Advocate along
                                                                                                               with petitioner in person (Through
                                                                                                               VC).

                                                                                      versus

                                                THE STATE OF GOVT. OF CNT OF DELHI AND ANR.
                                                                                                                                    ..... Respondents
                                                                                      Through:                 Mr. Shoaib Haider, APP for the State
                                                                                                               with SI Rahul, PS-Seemapuri.
                                                CORAM:
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                             ORDER

% 22.09.2023 [The proceeding has been conducted through Hybrid mode] At request of learned counsel for the petitioner, list on 06.12.2023.

TUSHAR RAO GEDELA, J SEPTEMBER 22, 2023/nd This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2023 at 21:29:00