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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(f) in Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010

(f)all Horticulture plants intended for sale shall have a conspicuous label specifying the name of the variety of Horticulture plant, its age and the name of the root stock;