Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] Bombay Presidency - Subsection Section 32(2)(x) in The Bombay University Act, 1974 (x)exercise such other powers and perform such other duties as are prescribed by or under this Act, the Statutes, Ordinances and Regulations.