Calcutta High Court (Appellete Side)
Zubaida Hamid vs Sarwan Ram & Ors on 6 February, 2020
Author: Biswajit Basu
Bench: Biswajit Basu
1 ML 31 Dt. 03.02.2020 sandip Ct. 18 06.02.2020
C.O. No. 4216 of 2019 Zubaida Hamid Vs. Sarwan Ram & Ors.
Mr. Wasim Ahmed, Mr. Nayeemuddin Munshi ... For the petitioner. Leave is granted to the petitioner to file supplementary affidavit disclosing all particulars of the Misc. cases filed in connection with the Ejectment Execution Case No. 10 of 2016. Let the matter appear in the Combined Monthly List of March 2020 under the heading "Matters Relating to Expeditious Disposal of the Suits".
(Biswajit Basu, J.)