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Madras High Court

Arunai Engineering College vs Permanent Committee Constituted For on 9 March, 2018

Author: R.Mahadevan

Bench: R.Mahadevan

        

 

IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED :09.03.2018
CORAM
THE HON'BLE MR.JUSTICE R.MAHADEVAN
W.P.No.29406 of 2004 

Arunai Engineering College
Established by Saraswathi Ammal Educational Trust
Rep.by its Chairman, 
Mathur, Thiruvannamalai-606 601.				 ..  Petitioner 

vs.

1.Permanent Committee constituted for
   Fixation of Fee for Private Professional
   Educational Institutions rep.by its
   Secretary, Higher Education Department,
   Chennai-600 009.

2.Anna University, rep.by its Registrar, 
   Sardar Patel Road, Guindy, Chennai-600 025.	   ..  Respondents

	Petition filed under Article 226 of the Constitution of India praying to issue a Writ of Certiorarified Mandamus calling for the records comprised in proceedings No.SFPC/PC/3 on the file of the permanent committee for the fixation of fee for private professional education institution/first respondent dated 23.08.2004 and to quash the same and consequently direct the first respondent to pass order within a reasonable time after holding enquiry on the representation dated 24.07.2004.

		For Petitioner  	:	Mr.R.S.Jeevarathinam
		For R1		:	Mr.Munusamy, 
						Special Government Pleader (Edn.)


R.MAHADEVAN, J.

							sk/abr

		For R2		:	Mr.L.P.Shanmugasundaram,
						Standing Counsel

O R D E R

When the matter was taken up for consideration, the learned counsel appearing for the petitioner as well as the learned counsel appearing for the respondents jointly submitted that the relief sought for herein has become infructuous and hence, nothing survives for adjudication.

2.Recording the said submission, this writ petition stands closed, leaving it open to the petitioner to approach the present committee, if so desired. No costs. Consequently, connected miscellaneous petition is closed.

09.03.2018 sk/abr To

1.The Secretary, Permanent Committee constituted for Fixation of Fee for Private Professional Educational Institutions, Higher Education Department, Chennai-600 009.

2.The Registrar, Anna University, Sardar Patel Road, Guindy, Chennai-600 025.

W.P.No.29406 of 2004