Section 10 in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999
10. [ Reservation of vacancies for Outstanding Sports Persons. [Substituted by Rajasthan Notification No. F. 5(31) DOP/A-II/84, dated 15.3.2013 (w.e.f. 31.5.1999).]
- Reservation of vacancies for Outstanding Sports persons shall be 2% of the total vacancies outside the purview of the Commission in that year earmarked for direct recruitment. In the event of non-availability of the eligible and suitable sport persons in a particular year, the vacancies so reserved for them shall be filled in accordance with the normal procedure and such vacancies shall not be carried forward to the subsequent year. The reservation for Sports persons shall be treated as horizontal reservation and it shall be adjusted in the respective category to which the sports persons belong.Explanation. - "Outstanding Sports persons" shall mean and include the Sports persons belonging to the State who -(i)represented Indian team in Individual or in Team event in any International Tournament of any Sports and Games, recognized by the Indian Olympic Association or concerned recognized National sports Federation;(ii)represented Indian Team in Individual or in Team event in any International tournament of any sports and Games, recognized by the Indian School Sports Federation or concerned recognized National School Games Federation; or(iii)Medal Winner in the Individual or in Team event in any National Tournament of any sports and Games, recognized by the Indian Olympic Association or concerned recognized National Sports Federation; or(iv)Medal Winner in the All India Enter University Tournament in Individual event or in team event in the any Sports and Games, recognized by Indian Universities Association.]
