Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 101 in The M.P. Registration Rules, 1939 101. Custody of documents. - Documents pending registration, copying or delivery shall be deposited for safe custody in a tin box (of the size of an ordinary office box), which shall be locked up every night in the office almirah.
