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[Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act]

State of Rajasthan - Subsection

Section 340(1)(u) in Rajasthan Municipalities Act, 2009

(u)regulating the structure and dimensions of plinths, walls, foundations, floors, roofs and chimneys of new buildings for the purpose of securing stability and the prevention of fires and for purposes of health;