Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Haryana - Subsection Section 12(1) in The Haryana Board of School Education Act, 1969 (1)There shall be the following officers of the Board. namely :-(a)the Chairman ;(b)the Vice-Chairman ;(c)the Secretary ; and(d)such other officers as may be prescribed.
