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Union of India - Section

Section 35 in Companies (Winding Up) Rules, 2020

35. List of contributors consisting of past members.

- It shall not be necessary to settle a list of contributors consisting of the past members of a company unless so ordered by the Tribunal and where an order is made for settling a list of contributors consisting of the past members of a company the provisions of these rules shall apply to the settlement of such list in the same manner as they apply to the settlement of the list of contributors consisting of the present members.Advisory Committee